LexSALIL KUMAR RAI,S.A.H. RIZVI
37 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 37 |
Disposal nature
| Disposed off/Decided on merits | 15 |
| Dismissed on merits | 15 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED AS NOT PRESSED | 1 |
| Allowed/Partly Allowed on merits | 1 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- M/S SHAHI AND ASSOCIATES v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-11)
- SRI TRADERS NEWARI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-11)
- MUSHTAK AHMAD v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-12-11)
- RAM KISHOR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-11)
- GIRISH SINGH SINGH v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2023-12-11)
- M/S SHYAM TRADERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-11)
- JYOTI VISHWAKARMA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-12-11)
- ANAND YADAV v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-12-11)
- SEEMA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-11)
- AJAY KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-11)