LexSALIL KUMAR RAI,ARUN KUMAR SINGH DESHWAL
824 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 824 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 385 |
| DISMISSED AS INFRUCTUOUS | 229 |
| Dismissed on merits | 83 |
| Disposed off/Decided on merits | 73 |
| Allowed/Partly Allowed on merits | 29 |
| DISMISSED AS WITHDRAWN | 19 |
| DISMISSED AS NOT PRESSED | 4 |
| Decided in terms of compromise | 1 |
Recent judgments
- SMT. MUTUNI v. THE COLLECTOR SANT RAVI DAS NAGAR AND OTHERS — Allahabad High Court (2023-11-06)
- CHAIRMAN NAGAR PALIKA PARISHAD v. KISHANDAS AND 5 OTHERS — Allahabad High Court (2023-11-01)
- EXECUTIVE OFFICER NAGAR PALIKA PARISHAD v. HAR GOPAL SARASWAT — Allahabad High Court (2023-11-01)
- CHAIRMAN, NAGAR PALIKA PARISHAD v. RAM SANEHI AND 2 OTHERS — Allahabad High Court (2023-11-01)
- JAY SHANKAR v. STATE OF UTTAR PRADESH AND 4 OTHERS — Allahabad High Court (2023-05-31)
- MURARI LAL v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-05-31)
- RAHUL MALVIYA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-31)
- M/S TRIPATHI CONSTRUCTION v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-31)
- MEENA JAISWAL @ MEENA DEVI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-05-31)
- SMT.RAM PYARI DEVI and OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2023-05-31)