SALIL KUMAR RAI

12,657 recorded High Court judgment(s) · 2018–2025

Courts

Allahabad High Court

12657

Disposed off/Decided on merits	5850
Dismissed on merits	2775
Dismiss other than merit(DD/Non Prosec./Abated)	2666
Allowed/Partly Allowed on merits	1036
DISMISSED AS INFRUCTUOUS	143
DISMISSED AS WITHDRAWN	73
Dismissed on merits/Rejected	47
Transf/Returned for presentation to other court	13

RAM KUMAR v. CHHANGA AND OTHERS — Allahabad High Court (2025-08-01)
RAM SWAROOP @ MUNNI LAL AND OTHERS v. KAMTA PRASAD AND OTHERS — Allahabad High Court (2025-08-01)
DINESH CHAND AND OTHERS v. KANAHAIYA LAL — Allahabad High Court (2025-08-01)
BALAK RAM v. MANGRE AND OTHERS — Allahabad High Court (2025-08-01)
U.P.STATE v. PALLIA TRANSPORT COMPANY and ANOTHER — Allahabad High Court (2025-07-31)
BARATI LAL v. SHIV CHARAN and OTHERS — Allahabad High Court (2025-07-31)
DEBI PRASAD v. NAND KISHORE — Allahabad High Court (2025-07-31)
BUNIYAD ALI v. FAKHRUL HASAN — Allahabad High Court (2025-07-31)
GUR PRASAD v. SHIV KUMAR — Allahabad High Court (2025-07-31)
ARJUN SINGH v. RAMESHWAR DAYAL DEAD — Allahabad High Court (2025-07-31)