SAHIDULLAH MUNSHI, KAUSIK CHANDA

21 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• BHUTTU MONDAL v. THE STATE OF W.B. — Calcutta High Court (2020-09-16)
• PARESH BAIRAGYA v. State of West Bengal — Calcutta High Court (2020-09-16)
• KUSUM PRODUCTS LIMITED AND ANR. v. LIFE INSURANCE CORPORATION OF INDIA AND ORS. — Calcutta High Court (2020-09-16)
• MURTUJ SK @ MURTUJO SEKH @ MURTUJA v. State of West Bengal — Calcutta High Court (2020-09-16)
• SK. ANISUR RAHAMAN v. STATE OF WEST BENGAL — Calcutta High Court (2020-09-16)
• SAYAN MONDAL@SHAYAN MONDAL v. State of West Bengal — Calcutta High Court (2020-09-16)
• RAKESH MALLICK ALIAS KASHEM MALLICK v. State of West Bengal — Calcutta High Court (2020-09-16)
• M/S SHYAM FERRO ALLOYS LTD. v. THE COMMISSIONER OF CENTRAL TAX ,CGST & CENTRAL EXCISE BOLPU — Calcutta High Court (2020-09-16)
• PRIME STEEL JUNCTION PVT. LTD. v. W B HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.& OR — Calcutta High Court (2020-09-16)
• ANDAR KHODAI NAZAR v. State of West Bengal — Calcutta High Court (2020-09-16)