SADHNA RANI (THAKUR)

4,355 recorded High Court judgment(s) · 2021–2024

Courts

Allahabad High Court

4355

Allowed/Partly Allowed on merits	2490
Disposed off/Decided on merits	833
Dismissed on merits	664
Dismiss other than merit(DD/Non Prosec./Abated)	113
Allowed/Partly Allowed on merits/Granted	102
DISMISSED AS INFRUCTUOUS	59
DISMISSED AS WITHDRAWN	53
DISMISSED AS NOT PRESSED	23

DHARMENDRA PRAJAPATI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-05-10)
PRAMOD KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-05-07)
SATYENDRA KUMAR YADAV v. STATE OF U.P. THRU. PRIN. SECY. .HOME DEPTT. GOVT. LKO — Allahabad High Court (2024-04-26)
VIKAS SHARMA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME, CIVIL SECTT. LKO. AND ANOTHER — Allahabad High Court (2024-04-26)
PRATYUSH JAISWAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-04-26)
ABHISHEK MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. — Allahabad High Court (2024-04-26)
RAM RANI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2024-04-26)
JAMUNA PRASAD v. STATE OF U.P. THRU. THE PRIN.SECY. HOME — Allahabad High Court (2024-04-26)
PANKAJ SONKAR v. STATE OF U.P THRU. ITS ADDIL. CHIEF SECY. CIVIL SECRT. GOVT. LKO. — Allahabad High Court (2024-03-05)
RAM AVADH @ OODAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-03-01)