LexSADHANA S. JADHAV
352 recorded High Court judgment(s) · 2012–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 352 |
Disposal nature
| DISPOSED OFF | 224 |
| DISMISSED | 40 |
| APPLICATION ALLOWED | 40 |
| RULE ABSOLUTE | 10 |
| BAIL GRANTED / REJECTED | 9 |
| APPEAL ALLOWED/REVERSED | 9 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 7 |
| RULE DISCHARGED | 5 |
Recent judgments
- MOHAN BHAURAO NAVGHARE AND ORS v. UNION OF INDIA, THR THE GENERAL MANAGER, CENTRAL RAILWAY CST, MUMBAI — Bombay High Court (2022-06-07)
- ANANDA CHAVDAS VANJARI (DIED) THR LRS PRAKASH AND ORS v. THE SPECIAL LAND ACQUISITION OFFICER, UTPH NO. 1 JALGAON AND ANR — Bombay High Court (2022-06-07)
- BAPU @ MANU LAXMAN SALUNKHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-30)
- RAMRAO S/O. GYANBARAO CHOURE AND ANR v. PANDHARINATH S/O. RAMRAO CHOURE — Bombay High Court (2019-07-25)
- DILIP S/O PANDURANG SALVE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-24)
- BALAJI RAMESH SHENDGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-23)
- AJAY S/O SHALIGRAM THAKUR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-23)
- AMAR S/O BALAJI SAVASE v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-23)
- SAHIL S/O BALEKHA PATHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-07-23)
- BHARAT S/O. KISHAN KADAM v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2019-07-22)