SADASHIVA.A.J

37 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• M.VENKATESH & ORS v. STATE AND ORS — Karnataka High Court (1998-07-28)
• R G RAMESH BABU v. STATE & ORS — Karnataka High Court (1998-06-30)
• MARAPPA v. SPL.LAO & ANR — Karnataka High Court (1998-06-30)
• R.MUNIVENKATAPPA v. THE LT. BANGALORE & ORS. — Karnataka High Court (1998-06-30)
• PARVATHAMMA v. A C BELLARY & ORS — Karnataka High Court (1998-06-30)
• GULABSAB HASANALISAB v. STATE OF KARNATAKA AND ORS. — Karnataka High Court (1998-06-30)
• ASHOK SANGAPPA SIDDAREDDI v. TAHSILDAR AND ANR., — Karnataka High Court (1998-06-18)
• C.SOMASHEKAR v. STATE OF KARNATAKA & ORS — Karnataka High Court (1998-06-18)
• NARASAPPA v. L.A.O & ASST.COMMR.RAICHUR & A — Karnataka High Court (1998-06-18)
• MOULA v. SPL.D.C.,JAMKHANDI & ORS — Karnataka High Court (1998-06-18)