LexSACHIN SINGH RAJPUT
465 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 465 |
Disposal nature
| DISMISSED | 265 |
| ALLOWED | 72 |
| DISPOSED OFF | 67 |
| WITHDRAWN | 30 |
| PARTLY ALLOWED | 14 |
| INFRUCTUOUS | 12 |
| REJECTED | 2 |
| ABATED | 2 |
Recent judgments
- NAZMA BEGAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-12-07)
- SARVESHWAR DAYAL MISHRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-06-26)
- BHARAT EARTH MOVERS LIMITED v. STATE INDUSTRIAL COURT OF CHHATTISGARH AT RAIPUR — Chhattisgarh High Court (2025-02-13)
- BALRAM KASHYAP v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-02-06)
- MANIK MEHTA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-02-06)
- RAVI NADAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-02-06)
- NAZMA BEGAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-02-06)
- BISNATH AAYAM v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-10-24)
- M/s Vodafone Spacetel Limited v. The Assistant Commercial Tax Officer And Ors. — Chhattisgarh High Court (2024-09-22)
- M/s Jayaswal Neco Industries Ltd. v. State Of Chhattisgarh — Chhattisgarh High Court (2024-09-22)