LexSACHIN SINGH RAJPUT
11,962 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 11962 |
Disposal nature
| ALLOWED | 3669 |
| DISPOSED OFF | 3040 |
| DISMISSED | 1939 |
| WITHDRAWN | 1256 |
| PARTLY ALLOWED | 1113 |
| REJECTED | 478 |
| NON PROSECUTION | 158 |
| INFRUCTUOUS | 156 |
Recent judgments
- HARISH KUMAR PAIKRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-25)
- HARIHAR PURI GOSWAMI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-25)
- NAGAR PALIKA PARISHAD MUNGELI v. KAMLESH CHAUHAN — Chhattisgarh High Court (2026-05-14)
- SMT. REKHA GUPTA v. BALARAM CHANDRAVANSHI — Chhattisgarh High Court (2026-05-14)
- (ABATED) NANHU SATNAMI (DIED) v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- SIDDIQU KHAN v. HAFIJUDDIN — Chhattisgarh High Court (2026-05-14)
- DEVENDRA KUMAR KESHARWANI v. SUDARSHAN VERMA — Chhattisgarh High Court (2026-05-14)
- RAVI KASHYAP @ RAVI VERMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- Naresh Kumar Bareth v. Nagar Palika Nigam Bilaspur — Chhattisgarh High Court (2026-05-13)
- SMT. SHANTI v. RADHESHYAM — Chhattisgarh High Court (2026-05-13)