SACHIN SHANKAR MAGADUM,G BASAVARAJA

149 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

149

DISMISSED	82
ALLOWED	30
Partly Allowed	12
ALLOWED AND REMANDED	9
DISPOSED	9
DROPPED	2
Abated	2
Dismissed for Non-Prosecution	2

RAJASHEKHAR S/O GUDLEPPA HALLIKERI v. SMT. SHARADA W/O SHIVAYOGI KALYANI — Karnataka High Court (2025-11-07)
SMT.RENUKA W/O SHIVALINGAPPA BEVINAMATTI v. SMT.SAVANTREVVA W/O DYAMANNA BEVINAMATTI — Karnataka High Court (2025-07-25)
M/S PANCHMUKHI CLUB AND RESORT v. SHRI. SRINIVAS RAMNATH SHANBAG — Karnataka High Court (2025-06-20)
STATE OF KARNATAKA v. B V SINDHU, — Karnataka High Court (2025-06-20)
HANAMANT S/O GURALING TELI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-06-06)
STATE OF KARNATAKA, REP. BY THE POLICE INSPECTOR, v. VINAYAK SANNU GOUDA — Karnataka High Court (2025-06-06)
UNITED INDIA INSURANCE COMPANY LIMITED, v. JAYAVANT PRODUCTS LIMITED, — Karnataka High Court (2025-06-06)
JANGLISAB @ JANGALUSAB GUDUSAB MULLANAVAR @ JANGALUSAB v. THE STATE OF KARNATAKA — Karnataka High Court (2025-06-06)
STATE OF KARNATAKA v. DR.RAJESH SUGURU S/O GANGADHAR SUGURU — Karnataka High Court (2025-06-06)
KALLAPPA S/O BHIMAPPA BILAGI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-06-06)