SACHIN SHANKAR MAGADUM

15,146 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

15146

DISMISSED	7092
ALLOWED	4865
DISPOSED	1886
Partly Allowed	895
ALLOWED AND REMANDED	142
Dismissed for Non-Prosecution	122
Abated	119
REJECTED	13

M/S SRI BALAJI TRADING CORPORATION v. THE STATE OF KARNATAKA — Karnataka High Court (2026-05-07)
MR K N CHAKRAPANI v. STATE OF KARNATAKA — Karnataka High Court (2026-05-07)
CORNERSTONE PROPERTIES PRIVATE LIMITED v. ASSET RECONSTRUCTION COMPANY INDIA LIMITED — Karnataka High Court (2026-04-30)
AMBARISH S KAPADIA v. STATE BY CBI — Karnataka High Court (2026-04-30)
VINAY J v. MANAGING DIRECTOR AND CEO, — Karnataka High Court (2026-04-30)
SRI. M LAKSHMANA v. THE PRESIDENT — Karnataka High Court (2026-04-30)
SRI. D.S.SRINIVAS v. STATE OF KARNATAKA — Karnataka High Court (2026-04-30)
MR. MOHAMMED KAMRAN v. ADDITIONAL DIRECTOR GENERAL — Karnataka High Court (2026-04-30)
THE MANAGER v. SRI V RAGHAVENDRA — Karnataka High Court (2026-04-30)
SMT POORNIMA C S v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-30)