LexSACHIN S. DESHMUKH
1,016 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1016 |
Disposal nature
| DISPOSED OFF | 383 |
| Withdrawn | 239 |
| APPLICATION ALLOWED | 109 |
| DISMISSED | 93 |
| ALLOWED | 58 |
| C.A. Disposed off | 50 |
| DISPOSED OFF AS A WITHDRAWN | 27 |
| DELAY CONDONATED/REJECTED. | 12 |
Recent judgments
- RAJIV YASHWANT SALVE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2026-01-28)
- DINESH RAMESH BADGUJAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2026-01-22)
- SATISH ANNASAHEB MUNDE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
- PANKAJ ALIAS SANDIP REWARAM KAHAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
- KISHOR GANESH SANGLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
- RAHUL ALIAS NARAYAN HIMMATRAO SHITOLE AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
- RAHUL PUNDALIK PATIL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
- ARVIND BHIMRAO KOTHEKAR AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
- RITESH RAJKUMAR PURI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
- VISHAL VILAS PUSE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)