SACHIN DATTA

3,335 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• ATUL DIKSHIT v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-29)
• SHRI UKABHAI DODIYA B.ED. COLLEGE v. MS. RASHMI SHUKLA — Delhi High Court (2026-05-29)
• HARMEET SINGH v. DISTRICT MAGISTRATE WEST DELHI & ORS. — Delhi High Court (2026-05-29)
• MIS. VERASYS LIMITED v. MS. PARAMITHA TRIPATHI & ORS. — Delhi High Court (2026-05-29)
• MALINI RAMANI v. UNION OF INDIA & ANR. — Delhi High Court (2026-05-29)
• BHARTIYA KHADYA NIGAM KARAMCHARI SANGH v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-29)
• LAKSH VIR SINGH YADAV v. UNION OF INDIA & ORS — Delhi High Court (2026-05-29)
• HH v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-29)
• MITHLESH v. KHURSHEED ALAM — Delhi High Court (2026-05-29)
• DHAWAL KUMAR v. UNION OF INDIA & ORS. — Delhi High Court (2026-05-29)