SABYASACHI BHATTACHARYYA, UDAY KUMAR

916 recorded High Court judgment(s) · 2006–2025

Courts

Calcutta High Court

916

DISMISSED	320
ALLOWED	298
DISPOSED	117
DISMISSED FOR DEFAULT	63
DISMISSED ON CONTEST	36
DISMISSED FOR NON PROSECUTION	20
DISMISSED AS NOT MAINTAINABLE	15
DISMISSED AS WITHDRAWN	9

SAVITA DUTT v. KAMAL KUMAR DUTTA — Calcutta High Court (2025-12-08)
MARJINA BIBI AND ORS v. OSMAN SARKAR AND ORS — Calcutta High Court (2025-12-08)
SAVITA DUTTA v. KAMAL KUMAR DUTTA — Calcutta High Court (2025-12-08)
EMAN MISTRY AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-10-29)
DEVENDRA KUMAR PRAJAPATI v. MRS. RITA GHOSH — Calcutta High Court (2025-10-28)
SUNITI RANJAN MONDAL @ SUNITY RANJAN MONDAL v. ASI RANJAN MONDAL — Calcutta High Court (2025-10-28)
KALIPADA PANDA & ORS v. PRAVATI PANDA & ORS — Calcutta High Court (2025-10-28)
RAJASHREE AMIT MUKHERJEE v. AMIT JIBAN KRISHNA MUKHERJEE — Calcutta High Court (2025-10-28)
SHIVAANAND SINGH AND ANR v. MAYA CHUNDER AND ORS — Calcutta High Court (2025-10-28)
MR.ANAND SINGH @ GUDDU v. MS. KAJAL AND ANR. — Calcutta High Court (2025-10-28)