LexSABYASACHI BHATTACHARYYA, SUPRATIM BHATTACHARYA
484 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 484 |
Disposal nature
| DISPOSED | 90 |
| DISMISSED FOR DEFAULT | 77 |
| DISMISSED | 73 |
| Allowed on contest | 49 |
| DISMISSED ON CONTEST | 48 |
| ALLOWED | 41 |
| Rule Discharged | 38 |
| PARTLY ALLOWED | 34 |
Recent judgments
- HARI NARAYAN BHATTER v. BADRI NARAYAN BHATTER AND ORS. — Calcutta High Court (2026-04-08)
- LAKSHMI RANI DINDA AND ORS v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-04-08)
- SABBIR ALAM v. ABABS AND ORS — Calcutta High Court (2026-04-07)
- POLY GHOSH AND ORS v. JAYASHREE GUREY @ GOURE — Calcutta High Court (2026-04-07)
- SWAPNA ROY v. RITU MUKHERJEE — Calcutta High Court (2026-04-07)
- NEERAJ KUMAR v. THE UNION OF INDIA AND ORS. — Calcutta High Court (2026-04-07)
- T.K. BANDYOPADHYAY CONSTRUCTION COMPANY PRIVATE LIMITED v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-04-06)
- SARANJIT KAUR (HURA) v. INDER SINGH HURA — Calcutta High Court (2026-04-06)
- KASHINATH KUSHOLI v. SANTINATH KUSHOLI AND ORS. — Calcutta High Court (2026-04-06)
- MUNSHI HAFIJUR RAHAMAN v. MUNSI NARGIS JAHAN AND ORS — Calcutta High Court (2026-04-06)