SABYASACHI BHATTACHARYYA, SUBHENDU SAMANTA

29 recorded High Court judgment(s) · 2017–2025

Courts

Disposal nature

Recent judgments

• PROSAD @ RATUL BANERJEE v. DEVA PROSAD BANERJEE & ORS. — Calcutta High Court (2025-01-16)
• SUDHIR KUMAR v. MITHILESH PRAJAPATI — Calcutta High Court (2025-01-09)
• SMT. PRATIMA DINDA and ANR v. ASHOK DINDA AND ORS — Calcutta High Court (2025-01-09)
• SMT. GITARANI MAITY v. MRS. KRISHNA CHAKRABORTY AND ORS. — Calcutta High Court (2025-01-09)
• JAGADINDRA GANGULY v. IRENA DUTTA & ANR — Calcutta High Court (2025-01-09)
• KASEM MOLLA v. ASPITA BIBI AND ANR — Calcutta High Court (2025-01-08)
• SASANKA BOSE AND ORS v. RUMA BOSE AND ORS — Calcutta High Court (2025-01-08)
• PINKI SAHOO v. RAM CHANDRA SAHOO — Calcutta High Court (2025-01-08)
• JAYANTA KUMAR ROY v. JABA CHATTOPADHYAY(ROY) — Calcutta High Court (2025-01-08)
• JULFIKKAR MOLLA v. RAJAT SUBHRO BISWAS AND ORS — Calcutta High Court (2025-01-07)