SABYASACHI BHATTACHARYYA, SMITA DAS DE

30 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND ORS. v. ANDAMAN SARVAJANIK NIRMAN VIBHAG MAZDOOR SANGH AND ORS. — Calcutta High Court (2026-04-28)
• SHRI. KADALI SANKARA RAO ALIAS K.SANKARA RAO v. SMTI. KADALI SHYAMALA ALIAS K.SHYAMALA — Calcutta High Court (2026-04-28)
• SAW TIMOTHY v. STATE AND ANOTHER — Calcutta High Court (2026-04-28)
• THE LT.GOVERNOR AND ORS. v. DHARAM RAJ — Calcutta High Court (2026-04-28)
• THE UNION OF INDIA AND ORS. v. SHRI.PRADIP KUMAR BISWAS — Calcutta High Court (2026-04-27)
• DR. SABEELA BANU CHENBEN v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-04-27)
• DR. (MRS.) RAJNI DEVI (TEWARI) v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-04-27)
• A SELVA MUNESH v. THE UNION OF INDIA AND OTHERS — Calcutta High Court (2026-04-27)
• DR.KAUSER PERVEEN v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-04-27)
• THE UNION OF INDIA AND ORS. v. SHRI.YOHANNAN SAJEEVAN — Calcutta High Court (2026-04-24)