SABYASACHI BHATTACHARYYA, RAI CHATTOPADHYAY

344 recorded High Court judgment(s) · 2022–2023

Courts

Calcutta High Court

344

ALLOWED	239
REJECTED	57
DISMISSED	34
DISMISSED AS NOT PRESSED	5
DISPOSED	3
DISMISSED FOR NON PROSECUTION	3
PARTLY ALLOWED	2
PARTLY DISPOSED	1

BISWANATH BARMAN @ CHUNAI v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)
RAMJI PRASAD BHAGAT v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)
BAKKAR ALI v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)
MD.ALAM MOMIN v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)
SATYA GOPAL SHIL SARMA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-02-10)
RAJESH KUNDU @ KAUWA v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)
SUDEB BARMAN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)
BIPLAB ROY v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-02-10)
MD KHAIRUL AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)
RAJU SK @ MD. RAJU SEIKH v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-02-10)