LexSABYASACHI BHATTACHARYYA, PRASENJIT BISWAS
201 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 201 |
Disposal nature
| ALLOWED | 134 |
| DISMISSED | 51 |
| DISMISSED AS NOT PRESSED | 5 |
| DISPOSED | 4 |
| REJECTED | 3 |
| DISMISSED FOR NON PROSECUTION | 2 |
| DISMISSED AS WITHDRAWN | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- NATIONAL HIGHWAYS AUTHORITY OF INDIA v. MANTA KUMAR SAHA AND ORS — Calcutta High Court (2024-08-16)
- NATIONAL HIGHWAYS AUTHORITY OF INDIA v. ALPANA OHJA AND ORS — Calcutta High Court (2024-08-16)
- NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SH. RAFIJUDDIN MD. AND ORS — Calcutta High Court (2024-08-16)
- NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SH. HEMANTA ROY AND ORS — Calcutta High Court (2024-08-16)
- BABUL SARKAR @ BHABESH SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-02)
- MANOJ MIRDHA @ RAJA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-02)
- DURGA SOREN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-02)
- NANDLAL YADAV v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-08-02)
- SUJOY BALA AND ORS v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-08-02)
- AMIR AHAMAD SHAIKH@AMIR SHAIKH v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-08-02)