SABYASACHI BHATTACHARYYA, PARTHA SARATHI SEN

27 recorded High Court judgment(s) · 2024–2026

Courts

Calcutta High Court

DISMISSED FOR DEFAULT	9
DISPOSED	7
DISMISSED	5
ALLOWED	2
DISMISSED AS WITHDRAWN	1
Rule Discharged	1
DISMISSED AS INFRUCTUOUS	1
DISMISSED AS NOT MAINTAINABLE	1

SUBRATA KUMAR SAHA ALIAS SHYAMAL SAHA AND ORS v. NAZIM ALI MKUFTY WBCS EXE MAGISTRATE RAMPURHAT SDC AT TOWN — Calcutta High Court (2026-01-09)
BELLE VUE CLINIC AND ANR v. ANAMIKA LODHA AND ORS — Calcutta High Court (2025-02-28)
HINDUSTAN MEDICAL INSTITUTION AND ANR v. ANAMIKA LODHA AND ORS — Calcutta High Court (2025-02-28)
EASTERN INDIA EDUCATIONAL INSTITUTION AND ANR v. ANAMIKA LODHA AND ORS — Calcutta High Court (2025-02-28)
PRASANTA KUMAR BHANDARI v. SBJ CONSTRUCTION PRIVATE LIMITED & ANR — Calcutta High Court (2024-12-17)
PURNIMA MONDAL v. BIJIT BEHARI SHAW — Calcutta High Court (2024-12-17)
ASHIM RAY & ORS v. RAJ KUMAR RAY & ORS — Calcutta High Court (2024-12-17)
GOPAL DOCTOR ROAD JUBAK SANGHA v. SITARAM SINGH & ANR — Calcutta High Court (2024-12-17)
SUSHANTA KONAR @ KONER & ANR v. BIMAN PANJA & ORS — Calcutta High Court (2024-12-17)
THE JUTE COMMISSIONER AND ANR v. LOOMTEX ENGINEERING PRIVATE LIMITED — Calcutta High Court (2024-12-17)