LexSABYASACHI BHATTACHARYYA, PARTHA SARATHI CHATTERJEE
46 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 46 |
Disposal nature
| ALLOWED | 22 |
| DISMISSED | 16 |
| DISPOSED | 4 |
| DISMISSED FOR NON PROSECUTION | 1 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
| REJECTED | 1 |
| DISMISSED ON CONTEST | 1 |
Recent judgments
- PANKAJ KABI AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-03-11)
- KAMAL BALI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-03-11)
- SK. BARIK MOHAMMAD AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-03-11)
- BIMAN KUMAR SARDAR v. BHABASINDHU SARDAR — Calcutta High Court (2026-03-11)
- JYOTI PRASAD SHAW v. RAM PRASAD LAGA — Calcutta High Court (2026-03-11)
- ABU TALEB MONDAL AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-03-11)
- PRAHLLAD GHOSH AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-02)
- SAMADULLA SK v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-02)
- SK FIRDOUS ISLAM @ FIRDOUS ISLAM v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-02)
- GOUTAM LET v. STATE OF WEST BENGAL — Calcutta High Court (2023-11-02)