SABYASACHI BHATTACHARYYA, KAUSIK CHANDA

115 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• BIPUL KUMAR BISWAS & ORS v. UNION OF INDIA & ORS — Calcutta High Court (2023-06-12)
• BIPUL KUMAR BISWAS & ORS v. SANJAY KUMAR — Calcutta High Court (2023-06-12)
• PRADIP TIWARI v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-03-26)
• SRI SHYAMAL SARKAR v. THE COOCHBEHAR MUNICIPALITY — Calcutta High Court (2021-03-26)
• LAKKHI PAUL AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-03-25)
• AKESH MUNDA @ AKASH MUNDA AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-03-25)
• JOY ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-03-25)
• MOJIDUL RAHAMAN@ MAJDUR RAHAMAN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-03-25)
• SUJIT BARMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-03-25)
• NAYANTA DAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-03-25)