LexSABYASACHI BHATTACHARYYA, JAY SENGUPTA
24 recorded High Court judgment(s) · 2013–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 24 |
Disposal nature
| DISPOSED | 8 |
| DISMISSED FOR DEFAULT | 7 |
| DISMISSED | 5 |
| ALLOWED | 3 |
| DISMISSED FOR NON PROSECUTION | 1 |
Recent judgments
- DIBYENDU CHAKRABORTY v. ARUN ARORA AND ORS — Calcutta High Court (2023-02-27)
- TUSHAR KANTI SATPATHI v. DR SANJEEV RANJAN AND ANR — Calcutta High Court (2023-02-13)
- DIBYENDU CHAKRABORTY v. UNION OF INDIA & ORS — Calcutta High Court (2021-12-01)
- UNION OF INDIA AND ORS. v. SATYA JIBAN ROY — Calcutta High Court (2021-12-01)
- UNION OF INDIA & ORS v. GURTIBOINA APPAIA V.G. SHANKAR — Calcutta High Court (2021-11-17)
- TUSHAR KANTI SATPATHI v. UNION OF INDIA & ORS — Calcutta High Court (2021-11-17)
- MRITYUNJOY GOUDA v. UNION OF INDIA & ORS — Calcutta High Court (2021-10-01)
- UNION OF INDIA & ORS v. GOUTAM ADHIKARY — Calcutta High Court (2021-10-01)
- ASHOK KUMAR MAITY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-10-01)
- CHITTA RANJAN BISWAS v. UNION OF INDIA & ORS — Calcutta High Court (2021-10-01)