SABYASACHI BHATTACHARYYA, GAURANG KANTH

21 recorded High Court judgment(s) · 1997–2024

Courts

Calcutta High Court

DISMISSED FOR DEFAULT	7
ALLOWED	4
DISMISSED	4
DISMISSED AS INFRUCTUOUS	2
DISPOSED	2
DISMISSED ON CONTEST	1
DISMISSED FOR NON PROSECUTION	1

BASUDEB PATRA v. TATA CAPITAL FINANCIAL SERVICE LIMITED — Calcutta High Court (2024-12-05)
APARNA HALDER v. TATA MOTORS FINANCE LIMITED — Calcutta High Court (2024-12-05)
APARNA HALDER v. INDUSIND BANK LIMITED — Calcutta High Court (2024-12-05)
NILIMA DAS v. BIJAY KR. MANISH KR. HUF — Calcutta High Court (2024-12-05)
SARDAR ZORAWAR SINGH v. KALPANA SHAW AND ORS — Calcutta High Court (2024-12-05)
ARUP KUMAR CHAKRABORTY v. ALOKA CHAKRABORTY & ORS — Calcutta High Court (2024-12-05)
SMT. DEBJANI DAS v. SANKAR RANJAN DAS — Calcutta High Court (2024-12-05)
UDAY NATH SWARAJ v. ALLAHABAD BANK — Calcutta High Court (2024-12-05)
ARUP KUMAR CHAKRABORTY & ANR v. ALOKA CHAKRABORTY & ANR — Calcutta High Court (2024-12-05)
BAPIJAN MOLLA v. IDFC FIRST BANK LTD — Calcutta High Court (2024-12-05)