SABYASACHI BHATTACHARYYA
6,948 recorded High Court judgment(s) · 2002–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 6948 |
Disposal nature
| DISPOSED | 3593 |
| ALLOWED | 1106 |
| DISMISSED | 1103 |
| DISMISSED FOR DEFAULT | 451 |
| DISMISSED AS WITHDRAWN | 205 |
| DISPOSED AS INFRUCTUOUS | 135 |
| DISMISSED FOR NON PROSECUTION | 123 |
| DISMISSED AS INFRUCTUOUS | 81 |
Recent judgments
- SALTEE INFRASTRUCTURE LTD v. M/S DAGA AUTO SERVICES PRIVATE LIMITED AND ORS — Calcutta High Court (2026-05-22)
- SHREE RAMDOOT ROLLERS PVT LTD AND ANR v. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS — Calcutta High Court (2026-05-15)
- SRINIVASA FERRO ALLOYS LIMITED AND ANR v. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS — Calcutta High Court (2026-05-15)
- NEO METALIKS LTD v. KESSELS ENGINEERING WORKS PVT LTD — Calcutta High Court (2026-05-15)
- PURULIA METAL CASTING PVT LTD AND ANR v. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS — Calcutta High Court (2026-05-15)
- KESSELS ENGINEERING WORKS PVT. LTD. v. NEO METALICKS LIMITED — Calcutta High Court (2026-05-15)
- JAI VENKTESH CONCAST PRIVATE LIMITED AND ANR v. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS — Calcutta High Court (2026-05-15)
- M RAMESH v. THE STATE — Calcutta High Court (2026-04-28)
- SMTI.KANAK RADHA CHATTERJEE AND ORS. v. SHRI.SAKTHIVEL AND ORS. — Calcutta High Court (2026-04-28)
- KAMAL DEI AND OTHERS v. THE TEHSILDAR — Calcutta High Court (2026-04-28)
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