SABYASACHI BHATTACHARYYA, BISWAROOP CHOWDHURY
140 recorded High Court judgment(s) · 2024–2026
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| Calcutta High Court | 140 |
Disposal nature
| DISMISSED | 33 |
| DISMISSED FOR DEFAULT | 27 |
| Rule Discharged | 18 |
| DISPOSED | 15 |
| Allowed on contest | 11 |
| ALLOWED | 10 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED ON CONTEST | 6 |
Recent judgments
- GROUP GENERAL MANAGER OF INDIAN RAILWAYS CATERING AND TOURISM CORPORATION LTD. AND ANR v. ARAHA HOSPITALITY PVT. LTD. — Calcutta High Court (2026-05-21)
- JUSTIN CONARD NAGLE AND ORS v. SANOWAR ALI MULLICK AND ORS — Calcutta High Court (2026-05-21)
- THE INDIAN OIL CORPORATION LIMITED v. AMBE PLYWOODS PRIVATE LIMITED REPN. BY VISHAL JHAJHARIA — Calcutta High Court (2026-05-21)
- DIPANKAR MONDAL AND ANR. v. ANUPAM MONDAL AND ORS. — Calcutta High Court (2026-05-21)
- GROUP GENERAL MANAGER OF INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD, EAST ZONE AND ANR v. ARAHA HOSPITALITY PVT LTD — Calcutta High Court (2026-05-21)
- DIPANKAR MONDAL AND ANR. v. ANUPAM MONDAL AND ORS. — Calcutta High Court (2026-05-21)
- SHAH SPONGE AND POWER LIMITED v. TRUVOLT ENGINEERING CO. PRIVATE LIMITED AND ANR — Calcutta High Court (2026-05-21)
- SAMARENDRANATH MONDAL AND ORS. v. NARAYAN MONDAL AND ORS. — Calcutta High Court (2026-05-21)
- GOUTAM DEY v. SANTOSH KEDIA AND ORS — Calcutta High Court (2026-05-21)
- SHIBSANKAR OJHA v. SUSHAMA PAUL — Calcutta High Court (2026-05-20)
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