SABYASACHI BHATTACHARYYA, . AJOY KUMAR MUKHERJEE

40 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• SMARTSPACE INFRASTRUCTURE PRIVATE LIMITED AND ORS v. KAMALESHWAR RAO — Calcutta High Court (2025-03-21)
• TUSHAR KANTI KARMAKAR v. SMT. MITA @ MITA RANI BASU KARMAKAR AND ORS — Calcutta High Court (2024-08-30)
• RAHUL DEO MAURYA AND ORS v. THE UNION OF INDIA AND ORS — Calcutta High Court (2024-06-24)
• HONOURABLE LIEUTENANT GOVERNOR AND ORS v. JOGESHWAR NATH ARORA AND ANR — Calcutta High Court (2024-06-24)
• THE PORT BLAIR MUNICIPAL COUNCIL AND ORS v. NAGAR PALIKA SHRAMIK SANGH AND ANR — Calcutta High Court (2024-06-24)
• HONOURABLE LIEUTENANT GOVERNOR AND ORS v. PRASHANT PRAKASH SAHNEY AND ORS — Calcutta High Court (2024-06-24)
• S.S. SENTHIL AND ORS v. THE UNION OF INDIA AND ORS — Calcutta High Court (2024-06-24)
• THE PORT BLAIR MUNICIPAL COUNCIL AND ORS v. NAGAR PALIKA SHRAMIK SANGH AND ANR — Calcutta High Court (2024-06-24)
• HONOURABLE LT. GOVERNOR AND ORS v. SMARTSPACE INFRASTRUCTURE PRIVATE LIMITED AND ORS — Calcutta High Court (2024-06-24)
• HONOURABLE LIEUTENANT GOVERNOR AND ORS v. PRASHANT PRAKASH SAHNEY AND ORS — Calcutta High Court (2024-06-24)