LexSABINA, . SUSHIL KUKREJA
1,021 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1021 |
Disposal nature
| Disposed Off | 992 |
| Dismissed | 17 |
| Allowed To be withdrawn | 8 |
| Allowed | 3 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE | 1 |
Recent judgments
- SUMIT DHIMAN v. HIMACHAL PRADESH POWER TRANSMISSION CORPORATION LTD AND ANR — Himachal Pradesh High Court (2023-01-12)
- BABLI DEVI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-12)
- TALIM SINGH v. CSKHPKVP — Himachal Pradesh High Court (2023-01-12)
- Sunak Ram v. STATE OF HP — Himachal Pradesh High Court (2023-01-12)
- DR. PAWAN KUMAR BANTA v. M/S NIRWANA WOODS AND HOTELS PVT LTD AND ORS — Himachal Pradesh High Court (2023-01-12)
- SHEFALI v. UNION OF INDIA AND ORS — Himachal Pradesh High Court (2023-01-12)
- SURENDER SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-12)
- VED PRAKASH v. ADDIL. EXCISE AND TAXATION COMMISSIONER-CUM-APPELLATE AUTHORITY — Himachal Pradesh High Court (2023-01-12)
- NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD v. KARAM CHAND — Himachal Pradesh High Court (2023-01-12)
- RAJ KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-12)