LexSABINA, . SATYEN VAIDYA
1,401 recorded High Court judgment(s) · 2020–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1401 |
Disposal nature
| Disposed Off | 1358 |
| Dismissed | 17 |
| Allowed | 16 |
| (unspecified) | 4 |
| Dismissed as withdrawn | 4 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- CHANDER BAHADUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- DINESH KUMAR v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2023-01-13)
- RAJ KUMAR v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- PRAVEEN KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- MAN CHAND v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-13)
- BALWINDER KAUR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- AJAY KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-13)
- 108 AMBULANCE SEWA, CONTRACT WORKERS UNION (INTUC) v. THE MANAGER/ OPERATIONAL HEAD, GVK AND ANR — Himachal Pradesh High Court (2022-12-30)
- RAJ KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-11-01)
- SURINDER PRAKASH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-11-01)