LexSABINA, . SANDEEP SHARMA
83 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 83 |
Disposal nature
| Disposed Off | 80 |
| Abated | 1 |
| (unspecified) | 1 |
| Dismissed as withdrawn | 1 |
Recent judgments
- HPSEB LTD v. RANJEET SINGH — Himachal Pradesh High Court (2023-01-12)
- SEEMA DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-12-02)
- RAJINDER KUMAR v. HRTC AND ANR — Himachal Pradesh High Court (2022-12-02)
- BALBIR SINGH AND ANR v. UNION OF INDIA AND ORS — Himachal Pradesh High Court (2022-12-02)
- SHYAMA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-12-02)
- SANJANA THAKUR AND ORS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-12-02)
- MAHARAJA LAKSHMAN SEN MEMORIAL COLLEGE v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-09-05)
- BHAGI RAM v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-07-26)
- STATE OF HP AND ORS v. JOGINDER SINGH, F.W. RETD — Himachal Pradesh High Court (2022-07-26)
- PARKASH CHANDER PARASHAR v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2022-04-29)