SABINA,PRAKASH GUPTA

79 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• RAJ STATE GANGA NAGAR ORS v. ANIL BHATIA AND ANR — Rajasthan High Court (2021-09-04)
• RAM KALYAN MEENA SON OF SHRI NATHURAM MEENA v. INTEGRAL URBAN CO-OPERATIVE BANK LIMITED — Rajasthan High Court (2021-09-04)
• ROSHAN LAL JAYSAVAL S/O SOHAN LAL JAYSAVAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-03-15)
• ONKAR MAL S/O SHRI GULLA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-12-17)
• RAJENDRA PRASAD S/O SH. BHURARAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-12-14)
• SHRI PRADYUMNA JAIN AKA GUDDU JAIN ALIAS V.K. JAIN S/O SHRI PREM BADJATYA v. RAMA SHANKAR JANGID S/O PURAN MAL JANGID — Rajasthan High Court (2020-12-14)
• SRI KARAN NARENDRA AGRICULTURE UNIVERSITY, JOBNER v. MAHAVIR SINGH S/O DURJAN SINGH — Rajasthan High Court (2020-12-14)
• RAVINDRA KUMAR PANCHAL S/O SHRI JAGDISH PRASAD PANCHAL v. RAJASTHAN HOUSING BOARD — Rajasthan High Court (2020-12-14)
• M/S PAHADGANJ GRAH NIRMAN SAHAKARI SAMITI LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2020-12-14)
• SHAHID S/O NANHE MIYAN v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY — Rajasthan High Court (2020-12-09)