SABINA,NARENDRA SINGH DHADDHA

922 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• SMT. SHANTI BHANDARI W/O LATE SH. PUSHKAR SINGH BHANDARI v. DINESH GARG S/O LT. SH. SURAJBHAN — Rajasthan High Court (2022-03-22)
• ARVIND KUMAR YADAV SON OF SHRI VIJAY SINGH YADAV, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-03-14)
• AARIF S/O RAMZAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-25)
• MUKESH KUMAR@BABLU S/O DEENDAYAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-25)
• SHRI SHRIVATAS RATHI S/O SH. ARUN KUMAR RATHI v. COMMISSIONER CGST ALWAR — Rajasthan High Court (2021-08-25)
• SONU @ RIYASAT ALI S/O SHRI NISAR AHAMD v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-25)
• VIVEK PANDEY S/O MAHADEV PANDEY v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-25)
• M/S RATHI TMT SARIA PVT. LTD v. COMMISSIONER — Rajasthan High Court (2021-08-25)
• G. S. RATHORE S/O LATE SHRI REWAT SINGH v. UNION OF INDIA — Rajasthan High Court (2021-04-15)
• DHUNILAL S/O SHRI GOVINDRAM, v. MOHAN DAS S/O SHYAM SUNDER, — Rajasthan High Court (2021-03-19)