LexSABINA,MANOJ KUMAR VYAS
638 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 638 |
Disposal nature
| DISMISSED | 273 |
| DISPOSED OF | 159 |
| ALLOWED | 115 |
| WITHDRAWN | 72 |
| PEREMPTORY | 16 |
| TRANSFERRED | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- AMAR SINGH S/O SHRI SHEONATH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-06)
- RATI RAM YADAV S/O LATE SHRI BHURA RAM YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-06)
- RAHUL YADAV SON OF SHRI SHAMBHU DAYAL YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-06)
- MOHAMMAD UJIR ALI S/O HAFIJODDIN @ HAFIJU RAHMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- DESH RAJ YADAV S/O SHRI SURAJ BHAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- HIMMAT MEENA S/O SHRI BADRI NARAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- PRASHNADEEP @ PARRA S/O LATE SHRI SURESH CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- PRADEEP AGARWAL, S/O SH. PHULCHAND AGARWAL v. UNION OF INDIA — Rajasthan High Court (2021-10-05)
- MAYA BAI W/O RAMESH CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)
- MAYA BAI W/O RAMESH CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-05)