LexSABINA,MANOJ KUMAR GARG
46 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 46 |
Disposal nature
| DISPOSED OF | 20 |
| DISMISSED | 19 |
| WITHDRAWN | 6 |
| ALLOWED | 1 |
Recent judgments
- VIVEK TYAGI S/O RAVINDRA TYAGI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-30)
- RAMNIWAS v. STATE — Rajasthan High Court (2021-07-09)
- SMT. DHANNI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-07-09)
- RAVI KUMAR PRAJAPAT v. THE COMMISSIONER OF POLICE, JODHPUR — Rajasthan High Court (2021-07-09)
- MOHIT MATHUR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-07-09)
- VIVEK SINGH JADON SON OF SHRI SHIV KUMAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-06-28)
- RAJNI W/O KISHAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-27)
- RUTBHAN SINGH S/O HIMMAT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-27)
- PAOTA GRAM PANCHAYAT v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-27)
- OMVEER SINGH SON OF SHRI ASHA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-24)