SABINA,. M.M. KUMAR

260 recorded High Court judgment(s) · 1999–2017

Courts

Disposal nature

Recent judgments

• VIJENDER AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2017-11-21)
• RAJINDER KUMAR & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2015-07-15)
• RAJINDER SINGH v. STATE OF HARYANA & ANR. — Punjab & Haryana High Court (2013-11-11)
• NAPINO AUTO & ELECTRONICS AND ANR. v. HARYANA STATE INDUSTRIAL DEVL. AND ANR. — Punjab & Haryana High Court (2013-02-22)
• KARAN SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-12-02)
• DEVINDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-07-16)
• JAGJIT SINGH v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2008-12-16)
• BAL KRISHAN v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2008-12-16)
• BALAK RAM v. UNION OF INDIA & ANR. — Punjab & Haryana High Court (2008-09-24)
• DEV RAJ v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-08-29)