LexSABINA, . JYOTSNA REWAL DUA
91 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 91 |
Disposal nature
| Disposed Off | 90 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- VEENA KUMARI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-13)
- SOM PRABHA v. HPTDCL AND ANOTHER — Himachal Pradesh High Court (2022-10-20)
- NARENDER KUMAR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)
- PARKASH CHAND v. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA — Himachal Pradesh High Court (2022-07-14)
- RAJAT v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)
- BHUPINDER SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)
- SURESH KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-07-14)
- PREM CHAND v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)
- PRAVEEN THAKUR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)
- RAJENDER SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-07-14)