SABINA,. JASBIR SINGH

123 recorded High Court judgment(s) · 1998–2013

Courts

Disposal nature

Recent judgments

• LAKHA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-02-13)
• SANDEEP v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-02-12)
• KAUSHAL v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2013-02-11)
• JAI PAL SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2013-02-11)
• KULDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-02-11)
• SARDOOL SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2013-02-11)
• BALJIT SINGH @ KALU v. STATE OF HARYANA — Punjab & Haryana High Court (2013-02-07)
• RANJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2012-06-01)
• COURT ON ITS OWN MOTION v. J.P.S. UGGOKE, ADVOCATE, BARNALA, DISTT. SANGRUR — Punjab & Haryana High Court (2012-05-29)
• CHARANIT SINGH v. SIMRANJIT KAUR AND ANR — Punjab & Haryana High Court (2012-05-23)