SABINA,INDERJEET SINGH

54 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• ASHOK KUMAR KHATRI S/O GANPATRAM B/C YOGI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-09)
• M/S RAJASTHAN STATE ROAD TRANSPORT CORPORATION v. UNION OF INDIA — Rajasthan High Court (2021-01-21)
• GOPAL GOSEWA SANSTHAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-01-19)
• RAJENDRA KUMAR CHOUDHARY S/O NARAYAN LAL CHOUDHARY v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-12-19)
• EMMANUEL BIBLE INSTITUTE SAMITI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-12-03)
• STATE OF RAJASTHAN v. POONAM SHARMA D/O SHRI GOPAL LAL SHARMA W/O SHRI SATISH KUMAR SHARMA — Rajasthan High Court (2019-12-03)
• EMMANUEL ORPHANAGE SOCIETY v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-12-03)
• DR. PC JAIN S/O SHRI KC JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-12-03)
• THE RAJASTHAN STATE COOPERATIVE HOUSING FEDERATION LTD. v. Y.S. TOMAR S/O SHRI JAIVEER SINGH TOMAR — Rajasthan High Court (2019-12-03)
• STATE OF RAJASTHAN v. POONAM SHARMA D/O SHRI GOPAL LAL SHARMA W/O SHRI SATISH KUMAR SHARMA — Rajasthan High Court (2019-12-03)