LexSABINA,GOVERDHAN BARDHAR
598 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 598 |
Disposal nature
| DISPOSED OF | 184 |
| DISMISSED | 162 |
| ALLOWED | 152 |
| WITHDRAWN | 77 |
| PARTLY ALLOWED | 12 |
| TRANSFERRED | 5 |
| PEREMPTORY | 5 |
| (unspecified) | 1 |
Recent judgments
- MANJU DEVI W/O SHANKAR LAL D/O LT. SHRI SANWALRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-05)
- HIMANSHU @ LOVELY S/O SHRI UMESHCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-05)
- PRAVEEN SINGH SON OF SHRI UMMED SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-05)
- DINESH KUMAR SHARMA SON OF SHRI KANHAIYA LAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-10)
- HARESH @ BABLU S/O SHRI BABU LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-10)
- BHAGWATI SON OF SHRI KESHAV SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-10)
- BANEE SINGH S/O MOTI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-10)
- HEMRAJ SON OF SHRI RAMESH CHANDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-10)
- BALRAM @ BALLA S/O HARIKESH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-10)
- INDRAJ @ DHANRAJ MEENA S/O HARPRASAD MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-01-07)