LexSABINA
11,613 recorded High Court judgment(s) · 2013–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 11613 |
Disposal nature
| ALLOWED | 6494 |
| DISMISSED | 2534 |
| WITHDRAWN | 1843 |
| DISPOSED OF | 635 |
| PARTLY ALLOWED | 56 |
| PEREMPTORY | 30 |
| MODIFIED | 15 |
| COMPROMISED | 2 |
Recent judgments
- KANHAIYA LAL SHARMA S/O SHRI LAXMI NARAYAN SHARMA v. MENTOR HOME LOANS INDIA LTD. — Rajasthan High Court (2025-07-03)
- MAHENDRA SINGH v. UNION OF INDIA AND ORS — Rajasthan High Court (2023-07-05)
- M/S SHRI HARI GROUP v. M/S AAKAAR ASSOCIATES — Rajasthan High Court (2021-09-10)
- SHIVRAJ S/O SHRI DHANNALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-10)
- M/S GANGA DHAR AGRAWAL v. UNION OF INDIA THROUGH GENERAL MANAGER — Rajasthan High Court (2021-09-10)
- RADHEYSHYAM S/O SHRI GANESH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-10)
- ONKAR S/O SHRI RAMSUKH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-10)
- M/S AAKAAR ASSOCIATES v. M/S SHRI HARI GROUP — Rajasthan High Court (2021-09-10)
- SUKHDEV @ SUKKHA S/O LALU v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-10)
- BHIMRAJ S/O VIJAY RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-10)