LexSABINA,CHANDRA KUMAR SONGARA
790 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 790 |
Disposal nature
| DISMISSED | 349 |
| DISPOSED OF | 185 |
| ALLOWED | 153 |
| WITHDRAWN | 84 |
| PEREMPTORY | 13 |
| TRANSFERRED | 4 |
| PARTLY ALLOWED | 2 |
Recent judgments
- VIJAY SINGH S/O SH. ARJUN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
- LALLU LAL BAIRWA S/O SHRI KALYAN SAHAI BAIRWA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
- GHANSHYAM MEENA S/O SHRI NARAYAN MEENA v. DISTRICT COLLECTOR — Rajasthan High Court (2021-10-04)
- BALBIR SINGH S/O SHRI PHUSA RAM v. UNION OF INDIA — Rajasthan High Court (2021-09-24)
- RAMBHAROSEE SON OF LATE GOPICHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- BHARAT LAL MEENA S/O REVADYA MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- HAJRU S/O NOOR MOHAMMED v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- MOTI LAL MEENA S/O SHRI LAXMINARAYAN MEENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-24)
- STATE OF RAJASTHAN v. VIVEKANAND KANYA MAHAVIDHYALAYA DHOLPUR — Rajasthan High Court (2021-09-23)
- KARIM SON OF ASGAR KHAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-23)