LexSABINA, ACTING , . SATYEN VAIDYA
1,162 recorded High Court judgment(s) · 2011–2023
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1162 |
Disposal nature
| Disposed Off | 927 |
| Allowed To be withdrawn | 92 |
| Dismissed | 87 |
| Allowed | 49 |
| Dismissed as withdrawn | 4 |
| Dissmiss For Default/Non-Prosecution | 2 |
| Dismissed for non-complying conditional Order | 1 |
Recent judgments
- SANJEEV KUMAR BHANDARI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-04-19)
- RAMESH CHAND v. HPTDCL AND ANOTHER — Himachal Pradesh High Court (2023-04-19)
- CHAMAIL SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-04-19)
- BIR SINGH v. THE HPTDCL AND ANOTHER — Himachal Pradesh High Court (2023-04-19)
- SANJEEV KUMAR BHANDARI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-04-19)
- DHARAM SINGH RAGHWA v. HIMACHAL PRADESH STATE COOPERATIVE BANK LTD AND ORS — Himachal Pradesh High Court (2023-04-19)
- DINESH KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-19)
- DR. UMESH KUMAR v. STATE OF HP AND ANR — Himachal Pradesh High Court (2023-04-19)
- JAGDEV SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-04-19)
- COURT ON ITS OWN MOTION v. STATE OF HP — Himachal Pradesh High Court (2023-04-19)