SABINA,ABHAY CHATURVEDI

39 recorded High Court judgment(s) · 2019–2024

Courts

Disposal nature

Recent judgments

• HEMRAJ BAIRWA AND ANR v. STATE EDUCATION DEPARTMENT ORS — Rajasthan High Court (2024-07-19)
• BABULAL S/O NAGARMAL B/C SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-13)
• ADVOCATE PANKAJ SHARMA v. STATE OF RAJ AND ANR — Rajasthan High Court (2019-12-12)
• PRADEEP KUMAR S/O SHRI SHAMMI KAPOOR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-11-29)
• KRISHI SAHAKARI SAMITI v. THE BOARD OF REVENUE FOR RAJASTHAN — Rajasthan High Court (2019-11-28)
• STATE OF RAJASTHAN v. SHER MOHAMMAD S/O SHRI IBRAHIM KHAN — Rajasthan High Court (2019-11-28)
• JAGAN SINGH JADON SON OF SHRI GAJADHAR SINGH JADON v. STATE OF RAJASTHAN — Rajasthan High Court (2019-11-28)
• RAM PHOOL MEENA SON OF SHRI BHORI RAM MEENA v. UNION OF INDIA — Rajasthan High Court (2019-11-28)
• STATE OF RAJ AND ORS v. O P GUPTA — Rajasthan High Court (2019-11-28)
• SURENDRA KUMAR MEGHWAL S/O SHRI RAMKARAN MEGHWAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-11-28)