SABINA

14,688 recorded High Court judgment(s) · 1993–2025

Courts

Disposal nature

Recent judgments

• RAI SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-12-19)
• SANTOKH SINGH & ANR. v. DARSHAN SINGH & ORS. — Punjab & Haryana High Court (2024-12-20)
• SUDESH RANA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2024-12-11)
• NARIPJIT SINGH & ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2024-11-29)
• PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS v. GAHIR PAPER MILLS PVT.LTD. — Punjab & Haryana High Court (2023-04-26)
• RAJINDER KAUR AND ORS. v. AJAIB SINGH AND ORS. — Punjab & Haryana High Court (2022-09-08)
• DIWAN SINGH v. STATE OF PB.ETC. — Punjab & Haryana High Court (2019-01-11)
• (O&M)PAWAN KUMAR AND ORS. v. MANOJ KUMAR AND ORS. — Punjab & Haryana High Court (2018-10-30)
• GURDIAL SINGH v. HARBANS SINGH AND ORS. — Punjab & Haryana High Court (2018-01-23)
• NARESH KUMAR JAIN v. C.B.I. AND ANR. — Punjab & Haryana High Court (2017-12-06)