SABINA

45 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• KRISHAN CHAND v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-01-06)
• VEENA KUMARI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2023-01-06)
• SATISH KUMAR HANSRETTA v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2022-12-30)
• NTPC LTD v. BHIMA DEVI AND OTHERS — Himachal Pradesh High Court (2022-12-23)
• PAWAN KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-12-16)
• SAROJ KUMARI v. VINAY SINGH — Himachal Pradesh High Court (2022-12-16)
• Paras Ram v. Manisha Nanda — Himachal Pradesh High Court (2022-12-02)
• BABU RAM v. BACHNU RAM — Himachal Pradesh High Court (2022-11-25)
• TARA CHAND AND ORS v. M/S JAI PRAKASH ASSOCIATES LTD AND ORS — Himachal Pradesh High Court (2022-11-18)
• ONKAR CHAND AND OTHERS v. HPSEB LTD AND OTHERS — Himachal Pradesh High Court (2022-11-18)