S.VISHWAJITH SHETTY,P.S.DINESH KUMAR
245 recorded High Court judgment(s) · 2020–2023
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| Karnataka High Court | 245 |
Disposal nature
| DISPOSED | 101 |
| DISMISSED | 82 |
| Partly Allowed | 34 |
| ALLOWED | 17 |
| DROPPED | 8 |
| IA/Memo/VK/OP in disposal | 2 |
| Abated | 1 |
Recent judgments
- GOUSIA BANO v. SHRI. ZAHEER — Karnataka High Court (2023-09-22)
- THE STATE OF KARNATAKA v. SMT.YALLAMMA W/O BASAVARAJ MAGI — Karnataka High Court (2020-12-22)
- THE STATE OF KARNATAKA v. SMT. GEETA — Karnataka High Court (2020-12-22)
- SRI DASANAL MALLAPPA S/O SRI. DASANAL v. THE SPL. LAND ACQUISITION OFFICER — Karnataka High Court (2020-10-01)
- NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SRI.DASANAL MALLAPPA S/O DASANAL — Karnataka High Court (2020-10-01)
- NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SRI.DASANAL MALLAPPA S/O DASANAL — Karnataka High Court (2020-10-01)
- SMT. NINGAVVA W/O DYAMANAGOUDA PATIL v. THE DIRECTOR — Karnataka High Court (2020-10-01)
- NATIONAL HIGHWAYS AUTHORITY OF INDIA v. MR.T.YUNIS S/O HAZI T. AMEER SAB — Karnataka High Court (2020-10-01)
- SRI DASANAL MALLAPPA S/O SRI. DASANAL v. THE SPL. LAND ACQUISITION OFFICER — Karnataka High Court (2020-10-01)
- STATE OF KARNATAKA, v. YALLAPPA — Karnataka High Court (2020-10-01)
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