S.VISHWAJITH SHETTY

6,141 recorded High Court judgment(s) · 2013–2026

Courts

Karnataka High Court

6141

ALLOWED	2409
DISMISSED	2172
DISPOSED	864
Partly Allowed	448
Dismissed for Non-Prosecution	81
ALLOWED AND REMANDED	75
Abated	51
REJECTED	24

KHERU v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2026-03-09)
SHASHIKALA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2026-03-05)
RAMESH S/O WAMANRAO RAKSHALE, v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2026-03-03)
M/S BELLARY STEELS AND ALOOYS LTD v. GULBARGA ELECTRICAL SUPPLY COMPANY AND ANR — Karnataka High Court (2026-03-02)
VISHWANATH B PATIL v. STATE OF KARNATAKA — Karnataka High Court (2026-02-04)
MUTTU BALLA ALIAS MUTTANNA S/O LAXMAN BALLA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-31)
SRI CHANDRASHEKHAR v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-30)
VIKAS v. THE STATE — Karnataka High Court (2025-12-26)
SRI CHANNABASAVA @ CHANNAYYA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-26)
MOHAMMED IRFAN CHULBUL v. THE STATE — Karnataka High Court (2025-12-26)