S. VIMALA, R. SUDHAKAR

46 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• SHANMUGASUNDARAM v. SUDHA — Madras High Court (2016-04-04)
• G. SAKTHIKUMAR v. A.S. SELVARAJ — Madras High Court (2016-04-04)
• M/S.NEW INDIA ASSURANCE v. TMT. J.SAKUNTHALA — Madras High Court (2015-07-24)
• COMMISSIONR OF INCOME TAX v. M/S SAKTHI FOUNDATION — Madras High Court (2015-07-24)
• COMMISSIONER v. M/S EMERALD JEWEL INDUSTRY — Madras High Court (2015-07-24)
• COMMISSIONER OF INCOME TAX v. M/S INDUSTRIAL SECURITY & — Madras High Court (2015-07-24)
• RELIANCE GENERATORS PVT. LTD v. THE STATE OF TAMIL NADU — Madras High Court (2015-07-24)
• COMMISSIONER OF INCOME TAX v. M/S ARC CHARITIES — Madras High Court (2015-07-24)
• A.Aroquiaradje v. The Union of India — Madras High Court (2015-07-24)
• COMMISSIONER OF INCOME TAX v. M/S BRT SPINNERS PVT LTD — Madras High Court (2015-07-08)