LexS. VIMALA, M. JAICHANDREN
364 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 364 |
Disposal nature
| WITHDRAWN DISMISSED | 181 |
| DISMISSED FOR NOT PRESSED | 120 |
| DISMISSED | 31 |
| DISPOSED OF | 20 |
| ALLOWED | 9 |
| CLOSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- THE COMMISSIONER OF CUSTOMS v. SHRI BABULAL B TATER — Madras High Court (2016-02-16)
- COMMISISONER v. M/S BANSAL TRADERS — Madras High Court (2016-02-16)
- COMMISISONER OF INCOME TAX v. P.K.GANESHWAR — Madras High Court (2016-02-16)
- THE COMMISSIONER OF CUSTOMS v. M/S ARUN VYPAR UDYOG LTD — Madras High Court (2016-02-16)
- COMMISSIONER OF CUSTOMS v. M/S ZEN MARKETING — Madras High Court (2016-02-16)
- THE COMMISSIONER OF CUSTOMS v. M/S SHASUN CHEMICALS & DRUGS — Madras High Court (2016-02-16)
- COMMISSIONER OF CUSTOMS v. M/S FAL INDUSTRIES LTD — Madras High Court (2016-02-16)
- THE COMMISSIONER OF v. M/S.PUSHPANJALI SILK PRIVATE — Madras High Court (2016-02-16)
- THE COMMISSIONER OF CUSTOMS v. M/S INTERNATIONAL COMPONENTS — Madras High Court (2016-02-16)
- COMMISSIONER OF CUSTOMS v. M/S RELIANCE ENGINEERS PVT LTD — Madras High Court (2016-02-16)