S. VIMALA
9,408 recorded High Court judgment(s) · 2011–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 9408 |
Disposal nature
| DISPOSED OF | 6371 |
| CLOSED | 748 |
| ALLOWED | 596 |
| DISMISSED | 542 |
| ORDERED | 457 |
| WITHDRAWN DISMISSED | 338 |
| PARTLY ALLOWED | 87 |
| DISMISSED AS WITHDRAWAL | 53 |
Recent judgments
- ANANDAVALLI v. HAJAMOHIDEEN — Madras High Court (2021-04-13)
- N.Govindaraju v. The chairman — Madras High Court (2019-01-10)
- V.Marikumar v. The Chairman — Madras High Court (2019-01-10)
- T.Sundaramurthy v. State of Tamil Nadu — Madras High Court (2019-01-10)
- Dr.S.Palanivel v. The Principal — Madras High Court (2019-01-10)
- B.Ravindran, v. The Management of — Madras High Court (2019-01-10)
- N.V.Srinivasan, v. The Chairman, — Madras High Court (2019-01-10)
- S.Ganapathy v. The Managing Director and chief Executive officer/Appellate Authority — Madras High Court (2019-01-10)
- S.Vimala v. The State of Tamil Nadu — Madras High Court (2019-01-10)
- G.Rajaram v. The District Collector — Madras High Court (2019-01-10)
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